Allahabad High Court
Lal Chandra Mishra vs State Of U.P. And 7 Others on 2 November, 2015
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 49037 of 2015 Petitioner :- Lal Chandra Mishra Respondent :- State Of U.P. And 7 Others Counsel for Petitioner :- Udai Chandani,Pawan Shukla Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
Put up tomorrow.
Order Date :- 2.11.2015 Lbm/-