Allahabad High Court
Lal Bahadur vs District Magistrate Alld. And 10 ... on 2 November, 2015
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 47475 of 2015 Petitioner :- Lal Bahadur Respondent :- District Magistrate Alld. And 10 Others Counsel for Petitioner :- Santosh Kumar Yadav,Manvendra Nath Singh Counsel for Respondent :- C.S.C.,Diwaker Singh Hon'ble Abhinava Upadhya,J.
Put up tomorrow.
Order Date :- 2.11.2015 Lbm/-