Allahabad High Court
Krishna Bihari And Another vs State Of U.P. on 2 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9312 of 2015 Applicant :- Krishna Bihari And Another Opposite Party :- State Of U.P. Counsel for Applicant :- Vishnu Kumar Srivastava Counsel for Opposite Party :- Govt. Advocate,D,P.Singh Hon'ble Bachchoo Lal,J.
Sri D.P. Singh, learned counsel for the complainant has sent illness slip while learned counsel for the applicant as well as learned A.G.A. are present.
List peremptorily in the next cause list.
Order Date :- 2.11.2015 A.