Krishna Bihari And Another vs State Of U.P.

Citation : 2015 Latest Caselaw 3743 ALL
Judgement Date : 2 November, 2015

Allahabad High Court
Krishna Bihari And Another vs State Of U.P. on 2 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9312 of 2015
 

 
Applicant :- Krishna Bihari And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vishnu Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,D,P.Singh
 

 
Hon'ble Bachchoo Lal,J.

Sri D.P. Singh, learned counsel for the complainant has sent illness slip while learned counsel for the applicant as well as learned A.G.A. are present.

List peremptorily in the next cause list.

Order Date :- 2.11.2015 A.