Allahabad High Court
Afsar Khan And Anr. vs State Of U.P. And 2 Ors. on 2 November, 2015
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 45589 of 2015 Petitioner :- Afsar Khan And Anr. Respondent :- State Of U.P. And 2 Ors. Counsel for Petitioner :- P.N. Rai Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
Put up tomorrow.
Order Date :- 2.11.2015 Lbm/-