Mustaq Ahmad vs State Of U.P.

Citation : 2015 Latest Caselaw 3738 ALL
Judgement Date : 2 November, 2015

Allahabad High Court
Mustaq Ahmad vs State Of U.P. on 2 November, 2015
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- APPLICATION U/S 482 No. - 32185 of 2015
 

 
Applicant :- Mustaq Ahmad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dileep Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pankaj Naqvi,J.

Case called out. No one is present on behalf of the applicant. 

Put up on 5.11.2015, as fresh.

Order Date :- 2.11.2015 G.S