Allahabad High Court
Khem Karan vs State Of U.P. And 2 Others on 2 November, 2015
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 48579 of 2015 Petitioner :- Khem Karan Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- R.P. Mishra Counsel for Respondent :- C.S.C.,R.B. Sahai Hon'ble Abhinava Upadhya,J.
Put up tomorrow.
Order Date :- 2.11.2015 Lbm/-