Allahabad High Court
Jagpal Singh vs State Of U.P. And 2 Others on 2 November, 2015
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 48389 of 2015 Petitioner :- Jagpal Singh Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Manish,Gajala Srivastava Counsel for Respondent :- C.S.C.,Mahesh Narain Singh Hon'ble Abhinava Upadhya,J.
Put up tomorrow.
Order Date :- 2.11.2015 Lbm/-