Allahabad High Court
Sri Prakash Yadav @ Taxi Yadav vs State Of U.P. on 2 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 81 of 2015 Applicant :- Sri Prakash Yadav @ Taxi Yadav Opposite Party :- State Of U.P. Counsel for Applicant :- Santosh Kumar Srivastava,Ajay Pratap Counsel for Opposite Party :- Govt.Advocate,Ishan Baghel,Nisar Ahmed Hon'ble Bachchoo Lal,J.
Supplementary affidavit has been filed on behalf of the applicant be taken on record.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 2.11.2015 A.