Allahabad High Court
Guddu Sonkar vs State Of U.P. on 2 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9796 of 2015 Applicant :- Guddu Sonkar Opposite Party :- State Of U.P. Counsel for Applicant :- Lokendra Kumar Gupta Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G. A. prays for and is granted four weeks time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 2.11.2015 A.