Allahabad High Court
Mahendra vs Additional ... on 2 November, 2015
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 47957 of 2015 Petitioner :- Mahendra Respondent :- Additional Commissioner(Judicial-I)Varanasi & 3 Others Counsel for Petitioner :- Manoj Kumar Singh Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav Hon'ble Abhinava Upadhya,J.
Put up tomorrow.
Order Date :- 2.11.2015 Lbm/-