Allahabad High Court
Veer Pal And Another vs State Of U.P. And 4 Ors. on 2 November, 2015
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 36819 of 2015 Petitioner :- Veer Pal And Another Respondent :- State Of U.P. And 4 Ors. Counsel for Petitioner :- Jitendra Pal Singh Counsel for Respondent :- C.S.C,Manu Singh Hon'ble Abhinava Upadhya,J.
Put up tomorrow.
Order Date :- 2.11.2015 Lbm/-