Allahabad High Court
Ram Prakash vs Dy. Director Of Consolidation ... on 29 May, 2015
Bench: Ram Surat (Maurya)
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 28 Case :- WRIT - B No. - 33384 of 2015 Petitioner :- Ram Prakash Respondent :- Dy. Director Of Consolidation Shahjahanpur And 6 Others Counsel for Petitioner :- Purushottam Pandey Counsel for Respondent :- C.S.C. Hon'ble Ram Surat Ram (Maurya),J.
Notice on behalf of respondents no.1, 2 and 3 has been accepted by learned Chief Standing Counsel.
Issue notice to respondents no.4 to 7 fixing a date in second week of August, 2015.
The case shall be listed on the date fixed in the notice.
Order Date :- 29.5.2015 Ashish Pd.