Allahabad High Court
Akhilesh Kumar Singh vs State Of U.P.Thorugh Secy. ... on 27 May, 2015
Bench: Ritu Raj Awasthi
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 5 Case :- SERVICE SINGLE No. - 6826 of 2010 Petitioner :- Akhilesh Kumar Singh Respondent :- State Of U.P.Thorugh Secy. Secondary Education Lko.And Ors. Counsel for Petitioner :- Dr.L.P.Misra,Abhishek Misra Counsel for Respondent :- C.S.C. Hon'ble Ritu Raj Awasthi,J.
Learned counsel for the petitioner submits that the writ petition has not become infructuous. The petitioner is still working on the post in question and no regularly selected candidate has joined in his place.
He prays for and is allowed a week's time to file affidavit to this effect.
List in the month of July, 2015.
Order Date :- 27.5.2015 Arjun/-