Allahabad High Court
Bhim Sain Bagga vs Smt. Anita Verma on 27 May, 2015
Bench: Suneet Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- FIRST APPEAL No. - 313 of 2015 Appellant :- Bhim Sain Bagga Respondent :- Smt. Anita Verma Counsel for Appellant :- Pankaj Agarwal Hon'ble Suneet Kumar,J.
Connect with First Appeal From Order No. 1221 of 2013, Bhim Sain Bagga Vs. Smt. Anita Verma.
Issue notice.
Order Date :- 27.5.2015 Ashish Pd.