Allahabad High Court
Mahendra Kumar Srivastava And 7 ... vs Union Of India Thru Secy. And 5 ... on 26 May, 2015
Bench: B. Amit Sthalekar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 58 Case :- WRIT - A No. - 32882 of 2014 Petitioner :- Mahendra Kumar Srivastava And 7 Others Respondent :- Union Of India Thru Secy. And 5 Others Counsel for Petitioner :- Awadhesh Kumar,V.P. Shukla Counsel for Respondent :- A.S.G.I.,S. Tiwari,U.S.Singh Hon'ble B. Amit Sthalekar,J.
List in the next cause list.
Interim order, granted earlier, shall continue till the next date of listing.
Order Date :- 26.5.2015 Ashish Pd.