Manoj Sharma vs Union Of India And 6 Ors

Citation : 2015 Latest Caselaw 682 ALL
Judgement Date : 26 May, 2015

Allahabad High Court
Manoj Sharma vs Union Of India And 6 Ors on 26 May, 2015
Bench: B. Amit Sthalekar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 62269 of 2014
 

 
Petitioner :- Manoj Sharma
 
Respondent :- Union Of India And 6 Ors
 
Counsel for Petitioner :- V.P. Shukla,Awadhesh Kumar
 
Counsel for Respondent :- A.S.G.I.,Satish Chaturvedi
 

 
Hon'ble B. Amit Sthalekar,J.

List in the next cause list.

Interim order, granted earlier, shall continue till the next date of listing.

Order Date :- 26.5.2015 Ashish Pd.