Allahabad High Court
Manoj Sharma vs Union Of India And 6 Ors on 26 May, 2015
Bench: B. Amit Sthalekar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 58 Case :- WRIT - A No. - 62269 of 2014 Petitioner :- Manoj Sharma Respondent :- Union Of India And 6 Ors Counsel for Petitioner :- V.P. Shukla,Awadhesh Kumar Counsel for Respondent :- A.S.G.I.,Satish Chaturvedi Hon'ble B. Amit Sthalekar,J.
List in the next cause list.
Interim order, granted earlier, shall continue till the next date of listing.
Order Date :- 26.5.2015 Ashish Pd.