Allahabad High Court
Prabhu Nath Chaurasia vs State Of U.P. And 5 Ors. on 26 May, 2015
Bench: B. Amit Sthalekar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 58 Case :- WRIT - A No. - 31676 of 2015 Petitioner :- Prabhu Nath Chaurasia Respondent :- State Of U.P. And 5 Ors. Counsel for Petitioner :- Indra Mohan Singh Counsel for Respondent :- C.S.C.,Q.H. Siddiqui Hon'ble B. Amit Sthalekar,J.
Heard Sri Indra Mohan Singh, learned counsel for the petitioner and Sri Q.H.Siddiqui, learned counsel for the respodents.
Both the counsel have submitted that the matter is identical to the Writ Petition No. 20097 of 2014, Asha Ram Mishra Vs. State of U.P.
Connect with the aforesaid writ petition.
Respondents may file counter affidavit within four weeks.
List thereafter.
Order Date :- 26.5.2015 Ashish Pd.