Allahabad High Court
Pradeep Kumar vs U.P. Power Corporation Limited ... on 26 May, 2015
Bench: B. Amit Sthalekar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 58 Case :- WRIT - A No. - 31565 of 2015 Petitioner :- Pradeep Kumar Respondent :- U.P. Power Corporation Limited And Another Counsel for Petitioner :- Neeraj Agrawal Counsel for Respondent :- Baleshwar Chaturvedi Hon'ble B. Amit Sthalekar,J.
List has been revised. None appears to press the petition even in the revised calls.
Sri Nipendra Mishra, Advocate appears for the matter.
List in the next cause list.
The name of Sri Nipendra Mishra be printed as counsel for the respondents when the case is next listed.
Order Date :- 26.5.2015 Ashish Pd.