Allahabad High Court
Shankar vs State Of U.P. on 26 May, 2015
Bench: Surendra Vikram Rathore, Anant Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- CRIMINAL APPEAL No. - 2151 of 2010 Appellant :- Shankar Respondent :- State Of U.P. Counsel for Appellant :- Askari Husain,Maneesh Kumar Singh,Sonia Singh Counsel for Respondent :- Govt. Advocate Hon'ble Surendra Vikram Singh Rathore,J.
Hon'ble Anant Kumar,J.
Dismissed.
For order, see our order of date placed on Criminal Appeal No. 1851 of 2010.
Order Date :- 26.5.2015 S. Kumar