Allahabad High Court
Ashok Kumar Singh vs State Of U.P. And 3 Others on 21 May, 2015
Bench: B. Amit Sthalekar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 58 Case :- WRIT - A No. - 30094 of 2015 Petitioner :- Ashok Kumar Singh Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Alok Kumar Yadav,Surendra Nath Yadav Counsel for Respondent :- C.S.C.,N.K. Maurya Hon'ble B. Amit Sthalekar,J.
List has been revised. None appears for the respondents even in the revised calls. Although, the name of Sri N.K.Maurya has been printed in the cause list as counsel for respondent no.3.
Heard Sri Alok Kumar Yadav, learned counsel for the petitioner.
The petitioner is aggrieved by order dated 16.4.2015, whereby his claim for salary has been rejected.
The matter requires consideration.
Sri Azad Khan, learned Standing Counsel appears for respondents no.1 and 2.
Issue notice to respondent no.4 returnable within four weeks. Petitioner will take steps for service upon respondent no.4 within one week.
All the respondents may file counter affidavit within four weeks.
List thereafter.
Order Date :- 21.5.2015 Ashish Pd.