Allahabad High Court
Lokendra Singh And Another vs Jaidev Singh (Since Deceased)And ... on 20 May, 2015
Bench: Ashwani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- MATTERS UNDER ARTICLE 227 No. - 2414 of 2015 Petitioner :- Lokendra Singh And Another Respondent :- Jaidev Singh (Since Deceased)And 3 Others Counsel for Petitioner :- S.Lal,Abhilasha Singh,Ashutosh Yadav Hon'ble Ashwani Kumar Mishra,J.
Put up as fresh on 28th May, 2015 in order to enable learned counsel for the petitioners to file an amendment application.
Order Date :- 20.5.2015 Ashish Pd.