Allahabad High Court
Santosh Singh vs State Of U.P. on 19 May, 2015
Bench: Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Criminal Misc. Correction Application No.177036 of 2015 In Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13307 of 2015 Applicant :- Santosh Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Rajendra Prasad Counsel for Opposite Party :- Govt.Advocate Hon'ble Naheed Ara Moonis,J.
Learned counsel for the applicant does not want to press this correction application and it is accordingly dismissed as not pressed.
Order Date :- 19.5.2015 RU