Allahabad High Court
Anil Kumar And 2 Others vs State Of U.P. & Another on 19 May, 2015
Bench: Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- APPLICATION U/S 482 No. - 13799 of 2015 Applicant :- Anil Kumar And 2 Others Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Jai Raj Singh Tomar,Kavita Tomar Counsel for Opposite Party :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
Learned counsel for the applicants is directed to file complete order sheet of Complaint Case No.718 of 2011 (Ajay Kumar Vs. Anil Kumar and others), under sections 323, 324, 506 I.P.C., pending in the Court of Judicial Magistrate, Bhognipur, Kanpur Nagar within a week.
Put up on 27.52015 as unlisted.
Order Date :- 19.5.2015 RU