Allahabad High Court
M.D.A. vs Kaley Khan & Others on 19 May, 2015
Bench: Sudhir Agarwal, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 376 of 1996 Appellant :- M.D.A. Respondent :- Kaley Khan & Others Counsel for Appellant :- P.K. Singh Hon'ble Sudhir Agarwal,J.
Hon'ble Shashi Kant,J.
1. Called in revised. None appeared to press this appeal.
2. The appeal is dismissed for want of prosecution.
3. Interim order, if any, stands vacated.
Order Date :- 19.5.2015 Ashish Pd.