Allahabad High Court
Ajit & Another vs State Of U.P. on 19 May, 2015
Bench: Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- CRIMINAL APPEAL No. - 3444 of 2012 Appellant :- Ajit & Another Respondent :- State Of U.P. Counsel for Appellant :- Rajesh Pathak Counsel for Respondent :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
Office report indicates that criminal appeal is still under search.
Let the matter be placed as unlisted on 21.5.2015 along with the record.
Order Date :- 19.5.2015 RU