Allahabad High Court
Ajay Sharma vs State Of U.P. on 19 May, 2015
Bench: Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16785 of 2015 Applicant :- Ajay Sharma Opposite Party :- State Of U.P. Counsel for Applicant :- Krishna Kant Counsel for Opposite Party :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
Learned A.G.A. prays for and is granted three weeks time to file counter affidavit. The applicant shall have one week thereafter to file rejoinder affidavit.
List this case after expiry of aforesaid period before the appropriate Bench.
Order Date :- 19.5.2015 RU