HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- BAIL No. - 7780 of 2013 Applicant :- Rajjan Lodh (Third Bail) Opposite Party :- The State Of U.P. Counsel for Applicant :- Arun Sinha Counsel for Opposite Party :- Govt.Advocate Hon'ble Ramesh Sinha,J.
The first bail application of the applicant was rejected by Hon'ble S.C. Chaurasia, J. vide order dated 26.4.2012 and second bail application was rejected by Hon'ble Sudhir Kumar Saxena, J. vide order dated 12.2.2013, hence this third bail application on behalf of the applicant.
Case called out in the revised list. No one is present on behalf of the applicant to press this bail application Sri Rajesh Kumar Singh, learned AGA for the State is present.
Accordingly, the present bail application is dismissed for want of prosecution.
The trial court is directed to expedite the trial and conclude the same expeditiously in accordance with law, if there is no legal impediment and has not yet been concluded.
Office is directed to send a certified copy of this order to the trial Court concerned for its compliance.
Order Date :- 14.5.2015 shiraz