Allahabad High Court
Nawabzada. S. Haider Ali Khan vs U.P. Sunni Central Waqf Boqrd And 2 ... on 11 May, 2015
Bench: Dilip Gupta, Vinod Kumar Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 14521 of 2015 Petitioner :- Nawabzada. S. Haider Ali Khan Respondent :- U.P. Sunni Central Waqf Boqrd And 2 Ors. Counsel for Petitioner :- Manish Goyal,Manish Gupta Counsel for Respondent :- Bakhteyar Yusuf Hon'ble Dilip Gupta,J.
Hon'ble Vinod Kumar Misra,J.
Place this petition on 12 May 2015.
Order Date :- 11.5.2015 SK (Dilip Gupta, J.) (Vinod Kumar Misra, J.)