Allahabad High Court
Laxman Dubey vs State Of U.P. & Others on 7 May, 2015
Bench: B. Amit Sthalekar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 58 Case :- WRIT - A No. - 20818 of 2012 Petitioner :- Laxman Dubey Respondent :- State Of U.P. & Others Counsel for Petitioner :- Ajay Bhanot,Sanjeev Kumar Pandey Counsel for Respondent :- C.S.C.,Lallan Verma,Samir Sharma Hon'ble B. Amit Sthalekar,J.
As prayed by learned counsel for the petitioner, list in the next cause list.
Order Date :- 7.5.2015 RU