Ram Pal vs Up Power Corp.Ltd. Lko Thru ...

Citation : 2015 Latest Caselaw 433 ALL
Judgement Date : 7 May, 2015

Allahabad High Court
Ram Pal vs Up Power Corp.Ltd. Lko Thru ... on 7 May, 2015
Bench: B. Amit Sthalekar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 5422 of 2013
 

 
Petitioner :- Ram Pal
 
Respondent :- Up Power Corp.Ltd. Lko Thru Secy.And Ors.
 
Counsel for Petitioner :- P.N.Tripathi
 
Counsel for Respondent :- Nripendra Mishra,SC
 

 
Hon'ble B. Amit Sthalekar,J.

As prayed by Shri P.N. Tripathi, learned counsel for the petitioner, list in the next cause list.

Order Date :- 7.5.2015 RU