Allahabad High Court
Shyam Baran Singh Chauhan vs State Of U.P. And 3 Ors. on 6 May, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 24869 of 2015 Petitioner :- Shyam Baran Singh Chauhan Respondent :- State Of U.P. And 3 Ors. Counsel for Petitioner :- Rahul Srivastava Counsel for Respondent :- C.S.C.,Sikandar Khan Hon'ble Yashwant Varma,J.
Learned counsel for the petitioner is permitted to amend the cause title of the writ petition.
The said exercise be taken during the course of the day.
Let this matter be included in the list of fresh cases of 11th May, 2015.
Order Date :- 6.5.2015 Arun K. Singh