Allahabad High Court
Bhupendra Singh vs State Of U.P. And 4 Ors. on 5 May, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - A No. - 18374 of 2015 Petitioner :- Bhupendra Singh Respondent :- State Of U.P. And 4 Ors. Counsel for Petitioner :- Sanjay Kumar Counsel for Respondent :- C.S.C. Hon'ble Yashwant Varma,J.
Learned counsel for the petitioner has not responded even in the revised call.
List this petition in Ordinary Course.
Order Date :- 5.5.2015 Arun K. Singh