Allahabad High Court
C/M Divya Public School Gangoh ... vs State Of U.P. & 2 Others on 5 May, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 25616 of 2015 Petitioner :- C/M Divya Public School Gangoh Thru' Its Manager Respondent :- State Of U.P. & 2 Others Counsel for Petitioner :- S.K. Chaubey,S.K. Rai Counsel for Respondent :- C.S.C.,B.N. Yadav Hon'ble Yashwant Varma,J.
Sri B.N. Yadav who is stated to be appearing for the Basic Shiksha Parishad is not present even in the revised call.
On the request of the learned counsel for the petitioner, let this petition be included in the list of fresh cases of 8th May, 2015.
Order Date :- 5.5.2015 Arun K. Singh