Allahabad High Court
Navneet Yadav vs State Of U.P. And 3 Ors. on 4 May, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 18163 of 2015 Petitioner :- Navneet Yadav Respondent :- State Of U.P. And 3 Ors. Counsel for Petitioner :- Ghanshyam Yadav Counsel for Respondent :- C.S.C.,Neeraj Tiwari Hon'ble Yashwant Varma,J.
On a request made by the learned Standing Counsel, let this matter be included in the list of fresh cases of 7th May, 2015.
Order Date :- 4.5.2015 Arun K. Singh