Allahabad High Court
Vikash And Another vs State Of U.P. & Another on 4 May, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- APPLICATION U/S 482 No. - 11692 of 2015 Applicant :- Vikash And Another Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Brijesh Kumar Sharma Counsel for Opposite Party :- Govt. Advocate Hon'ble Yashwant Varma,J.
On the request of the learned counsel for the applicants, let this application be included in the Supplementary List of Fresh Cases of appropriate Court to be called on 12th May, 2015.
The matter shall not be treated as part-heard or tied-up to this Bench.
Order Date :- 4.5.2015 Arun K. Singh