Allahabad High Court
C/M Arya Kanya Inter College And ... vs State Of U.P. & Another on 4 May, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 19878 of 2015 Petitioner :- C/M Arya Kanya Inter College And Another Respondent :- State Of U.P. & Another Counsel for Petitioner :- R.K. Saxena Counsel for Respondent :- C.S.C.,Pradeep Chandra,Pratik Chandra Hon'ble Yashwant Varma,J.
The Court is informed that Sri Pradeep Chandra is unable to attend Court today.
Accordingly and on his request this matter shall stand adjourned today.
Let it be included in the Additional Cause List of 14th May, 2015.
Order Date :- 4.5.2015 Arun K. Singh