Allahabad High Court
Mohd. Arkan vs State Of U.P. & Another on 4 May, 2015
Bench: Manoj Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 41 Case :- APPLICATION U/S 482 No. - 11651 of 2015 Applicant :- Mohd. Arkan Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Haji S. Kamal Khan,Mahesh Kumar Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Manoj Misra,J.
Learned AGA has accepted notice on behalf of State.
Issue notice to opposite party No. 2 returnable within four weeks.
Order Date :- 4.5.2015 Arvind