Allahabad High Court
Jitendra Kumar Bharti vs University Of Allahabad Thru' Its ... on 1 May, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 25080 of 2015 Petitioner :- Jitendra Kumar Bharti Respondent :- University Of Allahabad Thru' Its Vice Chancellor & Another Counsel for Petitioner :- R.S. Ram Counsel for Respondent :- Ram Gopal Tripathi Hon'ble Yashwant Varma,J.
On the request made by Sri Vidyarthi, learned counsel appearing for the respondent-University, let this petition be included in the list of fresh cases of 4th May, 2015.
Order Date :- 1.5.2015 Arun K. Singh