Allahabad High Court
Deep Narayan @ Deepu vs State Of U.P. on 11 June, 2015
Bench: Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- CRIMINAL REVISION DEFECTIVE No. - 323 of 2015 Revisionist :- Deep Narayan @ Deepu Opposite Party :- State Of U.P. Counsel for Revisionist :- Satya Prakash Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Shashi Kant,J.
Criminal Misc. Application No. 57435 of 2015.
(Application for condonation of delay in filing the Criminal Revision.
Heard Sri Satya Prakash Srivastava, learned counsel for the revisionist and learned A.G.A. for the State of U.P.
Issue notice.
List in the 1st week of July, 2015 as fresh.
Order Date :- 11.6.2015 Monika