Shatrohan Singh Bhadauria And ... vs The State Of U.P And Anr.

Citation : 2015 Latest Caselaw 875 ALL
Judgement Date : 11 June, 2015

Allahabad High Court
Shatrohan Singh Bhadauria And ... vs The State Of U.P And Anr. on 11 June, 2015
Bench: Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- U/S 482/378/407 No. - 2583 of 2015
 

 
Applicant :- Shatrohan Singh Bhadauria And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Mahesh Kumar Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

As prayed, put up tomorrow, i.e. 12.06.2015.

Order Date :- 11.6.2015 Monika