Allahabad High Court
Jag Prasad vs State Of U.P. & Anr. on 9 June, 2015
Bench: Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- CRIMINAL REVISION No. - 319 of 2015 Revisionist :- Jag Prasad Opposite Party :- State Of U.P. & Anr. Counsel for Revisionist :- Alok Srivastava Ii Counsel for Opposite Party :- Govt. Advocate Hon'ble Shashi Kant,J.
Learned A.G.A. prays for and is granted one week time to seek instructions.
List in the next week of June, 2015.
Order Date :- 9.6.2015 Monika