Shatrohan Singh Bhadauria And ... vs The State Of U.P And Anr.

Citation : 2015 Latest Caselaw 861 ALL
Judgement Date : 8 June, 2015

Allahabad High Court
Shatrohan Singh Bhadauria And ... vs The State Of U.P And Anr. on 8 June, 2015
Bench: Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- U/S 482/378/407 No. - 2583 of 2015
 

 
Applicant :- Shatrohan Singh Bhadauria And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Mahesh Kumar Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Learned counsel for the applicants prays for time to submit better particulars in the petition.

List on 11.06.2015 as a fresh case.

Order Date :- 8.6.2015 Monika