Allahabad High Court
Smt. Rajendra Devi vs The State Of U.P Thru Principal ... on 8 June, 2015
Bench: Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- U/S 482/378/407 No. - 2540 of 2015 Applicant :- Smt. Rajendra Devi Opposite Party :- The State Of U.P Thru Principal Secy., Home Lucknow And Ors. Counsel for Applicant :- Shobhit Nigam Counsel for Opposite Party :- Govt. Advocate Hon'ble Shashi Kant,J.
Passed over on the illness slip of Sri Shobit Nigam, learned counsel for the applicant.
List in the 1st week of July, 2015 in the additional cause list before appropriate Bench.
Order Date :- 8.6.2015 Monika