Allahabad High Court
Vijaypal vs The State Of U.P And Anr. on 8 June, 2015
Bench: Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- U/S 482/378/407 No. - 2589 of 2015 Applicant :- Vijaypal Opposite Party :- The State Of U.P And Anr. Counsel for Applicant :- A.P Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Shashi Kant,J.
Learned counsel for the petitioner prays for and is granted two weeks time to submit better particulars.
List as a fresh case in the 3rd week of June, 2015 before appropriate Bench.
Order Date :- 8.6.2015 Monika