Allahabad High Court
Ritesh Kumar Agarwal vs State Of U.P Thru Secy. Home ... on 5 June, 2015
Bench: Shabihul Hasnain, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 6 Case :- MISC. BENCH No. - 4871 of 2015 Petitioner :- Ritesh Kumar Agarwal Respondent :- State Of U.P Thru Secy. Home Lucknow & Ors Counsel for Petitioner :- Nirankar Nath Jaiswal,Manish Vikram Singh Chauh Counsel for Respondent :- Govt. Advocate Hon'ble Shabihul Hasnain,J.
Hon'ble Shashi Kant,J.
F.I.R. in this case has been lodged on 3.01.2015.
List this matter in the month of July, 2015.
Order Date :- 5.6.2015 Monika