Allahabad High Court
Jamila Khatoon vs The State Of U.P Thru Secy., Home ... on 4 June, 2015
Bench: Shabihul Hasnain, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 6 Case :- MISC. BENCH No. - 4829 of 2015 Petitioner :- Jamila Khatoon Respondent :- The State Of U.P Thru Secy., Home Lucknow And Ors. Counsel for Petitioner :- Vikrant Singh,Katyan Mishra,L.P Yadav Counsel for Respondent :- Govt. Advocate Hon'ble Shabihul Hasnain,J.
Hon'ble Shashi Kant,J.
List in the month of July, 2015.
Order Date :- 4.6.2015 Monika