Allahabad High Court
Brijendra Kumar Verma vs State Of U.P. on 2 June, 2015
Bench: Ramesh Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19372 of 2015 Applicant :- Brijendra Kumar Verma Opposite Party :- State Of U.P. Counsel for Applicant :- Ram Kumar Verma Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
This is the third bail application. The first two bail applications were rejected by this Court vide order dated 21.5.2014 and dated 27.3.2015 respectively by this Bench.
List with previous papers before the appropriate Bench at an early date.
Order Date :- 2.6.2015 Ashish Pd.