Allahabad High Court
Krishna Pratap Singh vs State Of U.P. on 1 June, 2015
Bench: Ramesh Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15474 of 2015 Applicant :- Krishna Pratap Singh Opposite Party :- State Of U.P. Counsel for Applicant :- L.C. Mishra,Vijay Singh Sengar Counsel for Opposite Party :- Govt. Advocate,K.D.Awasthi Hon'ble Ramesh Sinha,J.
Heard learned counsel for the parties.
Taking into account the allegation levelled against the applicant, list in the week commencing 3.8.2015.
Order Date :- 1.6.2015 Ashish Pd.