Allahabad High Court
Prem Chand Gupta vs State Of U.P. & 4 Others on 2 July, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- WRIT - C No. - 32924 of 2015 Petitioner :- Prem Chand Gupta Respondent :- State Of U.P. & 4 Others Counsel for Petitioner :- R.K. Vaish,Rahul Sripat Counsel for Respondent :- C.S.C.,A.P. Srivastava,Shri Kant Hon'ble Rajes Kumar,J.
Hon'ble Shamsher Bahadur Singh,J.
Sri Rajiv Gaur, Advocate, holding brief of Sri A.P. Srivastava, Advocate, appearing on behalf of respondent nos. 3 & 5, prays for and is granted four weeks time to file counter affidavit. Learned Standing Counsel appears on behalf of respondent nos. 1, 2 & 4 may also file counter affidavit.
List after four weeks.
Order Date :- 2.7.2015 OP