Allahabad High Court
Jilajeet Pandey vs State Of U.P. & 5 Others on 1 July, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- WRIT - C No. - 31941 of 2015 Petitioner :- Jilajeet Pandey Respondent :- State Of U.P. & 5 Others Counsel for Petitioner :- P.C. Srivastava,Ajeet Kumar Singh Counsel for Respondent :- C.S.C. Hon'ble Rajes Kumar,J.
Hon'ble Shamsher Bahadur Singh,J.
Connect it with Writ Petition No. 29112 of 2015.
Let learned Standing Counsel file counter affidavit.
Order Date :- 1.7.2015 OP